WPSB/336/2020
2021 Latest Caselaw 4519 UK

             IN THE HIGH COURT OF UTTARAKHAND
                                 AT NAINITAL
          THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN

                                         AND

                 THE HON'BLE SRI JUSTICE NARAYAN SINGH DHANIK

             WRIT PETITION (S/B) NO. 336 OF 2020

                          11TH NOVEMBER, 2021

BETWEEN:

Dr. Rakesh Sundriyal                                            .....Petitioner.
And

State of Uttarakhand & others                                   ....Respondents.

Counsel for the Petitioner : Dr. Kartikey Hari Gupta.

Counsel for the respondents : Mr. S.S. Chaudhary, learned Brief Holder for the State.

The Court made the following:

JUDGMENT: (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)

Dr. Kartikey Hari Gupta, the learned counsel for the

petitioner, wishes to withdraw the present writ petition.

2. Therefore, it is, hereby, dismissed as withdrawn.

(RAGHVENDRA SINGH CHAUHAN, C.J.)

(N.S. DHANIK, J.) Dated: 11th November, 2021 NISHANT