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WPMS/1595/2021
2021 Latest Caselaw 4487 UK

Citation : 2021 Latest Caselaw 4487 UK
Judgement Date : 10 November, 2021

Uttarakhand High Court
WPMS/1595/2021 on 10 November, 2021
SL.             Office Notes,
No.   Date   reports, orders or         COURT'S OR JUDGE'S ORDERS
              proceedings or
               directions and
             Registrar's order
              with Signatures
                                  WPMS No. 1595 of 2021
                                         With
                                  WPMS No. 2006 of 2021

                                  Shri Sanjaya Kumar Mishra, J.

Mr. Rakesh Thapliyal, Advocate assisted by V.K. Kaparuwan for the petitioner.

Mr. K.P. Upadhyay, Advocate assisted by Mr. Sandeep Kothari, Advocate for respondent no.1.

Mr. Sanjay Bhatt, Standing Counsel for the State Election Commission.

Arguments heard.

Judgment reserved. Parties are directed to file convenience sheet along with citations within 7 days.

(S.K. Mishra, J.) 10.11.2021

A/-

 
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