The Supreme Court Collegium has recommended the elevation of ten advocates as judges of the Punjab and Haryana High Court, including Haryana Advocate General Pravindra Singh Chauhan and Punjab Additional Advocate General Harmeet Singh Deol. The recommendations, cleared during the Collegium meeting held on May 4, 2026, come at a crucial time as the Punjab and Haryana High Court continues to face mounting case pendency and the need for strengthening its judicial strength through fresh appointments.
The recommendations were issued through two separate resolutions passed on the same day. In the first list, the Collegium approved the names of advocates Monica Chhibber Sharma, Harmeet Singh Deol, Puja Chopra, Sunish Bindlish, Navdeep Singh, Divya Sharma, and Ravinder Malik for elevation to the Bench. Later, the Collegium also cleared the names of Pravindra Singh Chauhan, Rajesh Gaur, and Minderjeet Yadav.
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