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WPMS/514/2021
2021 Latest Caselaw 751 UK

Citation : 2021 Latest Caselaw 751 UK
Judgement Date : 8 March, 2021

Uttarakhand High Court
WPMS/514/2021 on 8 March, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPMS No. 514 of 2021
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. Deep Chandra Joshi, Advocate for the petitioners.

This Writ Petition has been filed belatedly, as the challenge is given to the judgment dated 16th July, 2019, which was passed in SCC Revision No. 31 of 2012. The Writ Petition was instituted on 2nd March, 2021 and it was adjourned in order to complete the instructions about the status of the execution proceedings.

When the matter was taken up today, the counsel for the petitioner had sought a short adjournment on account of his personal grounds. The same is granted.

Put up this Writ Petition on 10th March, 2021, as fresh.

(Sharad Kumar Sharma, J.) Dated 08.03.2021 Shiv

 
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