Citation : 2021 Latest Caselaw 568 UK
Judgement Date : 1 March, 2021
WPMS No. 2576 of 2019 Hon'ble Manoj K. Tiwari, J.
Mr. S.P.S. Panwar, Senior Advocate, assisted by Mr. Ajay Veer Pundir, Advocate for the petitioner.
Ms. Menka Tripathi, Advocate for the respondents.
Heard learned counsel for the parties.
Arguments concluded.
Judgment is reserved.
(Manoj K. Tiwari, J.) Arpan 01.03.2021
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