CRJA/16/2021
2021 Latest Caselaw 1196 UK

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                                      CRJA No.16 of 2021
                                      Hon'ble R.C. Khulbe, J.

Mr. Dinesh Chauhan, learned B.H. for the State.

Heard.

This jail appeal is directed against the judgment and order dated 24.02.2021 passed by learned FTC/Addl. Session Judge/Special Judge (POCSO), Udham Singh Nagar, in S.S.T. No.125 of 2019, State vs. Indra Singh.

Admit.

Summon the LCR.

List thereafter.

Mr. V.P. Bahuguna, learned counsel is appointed as amicus curiae.

Registry is directed to inform him.

(R.C. Khulbe, J.) 25.03.2021 BS