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CRLR/78/2021
2021 Latest Caselaw 1039 UK

Citation : 2021 Latest Caselaw 1039 UK
Judgement Date : 19 March, 2021

Uttarakhand High Court
CRLR/78/2021 on 19 March, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                        COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures

                                  CRLR No.78 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Anurag Bisaria, learned counsel for the revisionist.

Mr. Sachin Panwar, learned B.H. for the State.

Heard.

This revision is directed against the judgment and order dated 26.02.2021 passed by learned Ltd. Sessions Judge, District Haridwar in Criminal Misc. Case No.121 of 2020, "Neetu Vs. Chandan and Others" whereby the learned Sessions Judge, Haridwar dismissed the criminal Misc. Application No.121 of 2020, filed under Section 156(3) of Cr.P.C.

Issue notice to the private respondents.

Steps be taken within seven days. List the matter on 04.05.2021.

(R.C. Khulbe, J.) 19.03.2021 Sukhbant

 
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