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SPLA/54/2021
2021 Latest Caselaw 1997 UK

Citation : 2021 Latest Caselaw 1997 UK
Judgement Date : 22 June, 2021

Uttarakhand High Court
SPLA/54/2021 on 22 June, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  SPLA No.54 of 2021
                                  With
                                  CRLA No.207 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. S.K. Mandal, learned counsel for the appellant.

Ms. Manisha Rana Singh, learned A.G.A. along with Ms. Sonika Khulbe, learned B.H. for the State.

Heard.

This criminal appeal is referred against the judgment and order dated 08.04.2021, passed by the Special Judge (SC/ST), Rudraprayag, in S.T. No.1 of 2020, "State Vs. Bhagat Singh & Others".

Leave to appeal application also has been moved.

Summon the LCR.

Issue notice to the private respondent. Steps be taken within seven days. List after service.

(R.C. Khulbe, J.) 22.06.2021 Sukhbant

 
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