CRLA/37/2013
2021 Latest Caselaw 1881 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                          COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      15.06.2021                        CRLA No.37 of 2013

                                        Hon'ble Raghvendra Singh Chauhan, C.J.
                                        Hon'ble Alok Kumar Verma, J.

Mr. S.P.S. Panwar, learned Senior Counsel assisted by Mr. H.C. Pathak, learned counsel for the appellants.

Mr. Amit Bhatt, learned Deputy Advocate General of the State.

Mr. Ambrish Kumar, learned counsel for the complainant.

Arguments heard. Judgment

reserved.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 15.06.2021 15.06.2021 Negi