SPLA/72/2021
2021 Latest Caselaw 2692 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  SPLA No.72 of 2021
                                  With
                                  CRLA No.230 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Pawan Mishra, learned counsel for the appellant.

Mrs. Manisha Rana Singh, learned A.G.A. along with Ms. Sonika Khulbe, learned B.H. for the State.

Heard this matter through video conferencing.

This criminal appeal is preferred against the judgment and order dated 31.03.2021, passed by learned Judicial Magistrate 2nd, Dehradun, in Complaint No.02 of 2015, Smt. Rameshwari Chauhan vs. Sami.

Application for leave to appeal is also preferred.

Issue notice to the respondent no.2. Steps within seven days. Summon the lower court record. List after service.

(R.C. Khulbe, J.) 29.07.2021 BS