WPMS/1242/2021
2021 Latest Caselaw 2690 UK

             IN THE HIGH COURT OF UTTARAKHAND
                              AT NAINITAL
          THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN

                                     AND

                   THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA

            WRIT PETITION (M/S) NO. 1242 OF 2021

                             29TH JULY, 2021

BETWEEN:

Ganesh Dutt Bhatt                                        .....Petitioner.


And

State of Uttarakhand & others                            ....Respondents.

Counsel for the Petitioner : Mr. Piyush Garg.

Counsel for the respondents           :     Mr. Yogesh Pandey, learned
                                            Additional     Chief    Standing
                                            Counsel.

The Court made the following:

JUDGMENT:(per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)

Mr. Piyush Garg, the learned counsel for the

petitioner, wishes to withdraw the present writ petition.

2. The writ petition is dismissed as withdrawn.

(RAGHVENDRA SINGH CHAUHAN, C.J.)

(ALOK KUMAR VERMA, J.) Dated: 29th July, 2021 NISHANT