WPSB/240/2021
2021 Latest Caselaw 2624 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                   COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      26.07.2021                     WPSB No. 240 of 2021
                                     Hon'ble Raghvendra Singh Chauhan, C.J.
                                     Hon'ble Alok Kumar Verma, J.

Mr. Bhagwat Mehra, learned counsel for the petitioner.

Mr. K.N. Joshi, learned Deputy Advocate General for the State.

Since Page No.3 of the impugned judgment is

conspicuously missing from the copy of the impugned

judgment, the learned counsel for the petitioner is

directed to furnish the same before this Court.

List this case on 02.08.2021.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 26.07.2021 26.07.2021

NISHANT