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WPSS/894/2021
2021 Latest Caselaw 2587 UK

Citation : 2021 Latest Caselaw 2587 UK
Judgement Date : 24 July, 2021

Uttarakhand High Court
WPSS/894/2021 on 24 July, 2021
 IN THE HIGH COURT OF UTTARAKHAND
            AT NAINITAL
            ON THE 24TH DAY OF JULY, 2021
                      BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI
          Writ Petition (S/S) No. 894 of 2021
BETWEEN:
Jagdish Singh & others                     ...Petitioner

        (By Mr. D.S. Mehta, Advocate)

AND:
State of Uttarakhand & others              ... Respondents

        (By Mr. Anjali Bhargawa, learned Additional C.S.C.)

                         JUDGMENT

1. Mr. D.S. Mehta, learned counsel appearing for the petitioner seeks permission to withdraw the present writ petition with liberty to file fresh.

2. In the interest of justice, permission granted.

3. Accordingly, writ petition is dismissed as withdrawn with the aforesaid liberty.

(MANOJ KUMAR TIWARI, J.) Aswal

 
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