CRLR/173/2021
2021 Latest Caselaw 2554 UK

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                                  CRLR No.173 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Ravishankar Kandpal, learned counsel for the revisionist.

This criminal revision is preferred against the judgment and order dated 21.05.2021, passed by learned Judge Family Court, Almora, in Criminal Misc. Case No.141 of 2020, "Iti Dayal vs. Ritesh Srivastava.

Admit.

Issue notice to the respondent. Steps be taken within a week. List thereafter.

(R.C. Khulbe, J.) 22.07.2021 BS