CRLA/225/2021
2021 Latest Caselaw 2512 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
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                                  CRLA N.225 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Yogesh Kumar Pacholia, learned counsel for the appellant.

Ms. Manisha Rana Singh, learned A.G.A. along with Ms. Sonika Khulbe, learned B.H. for the State.

Heard this matter through video conferencing. This appeal is preferred against the judgment and order dated 08.07.2021, passed by learned Sessions Judge, Chamoli, in S.T. No.08 of 2018, State vs. Sandeep Singh.

Admit.

Summon the lower court record. List this matter on 11.08.2021 for hearing the bail application.

(R.C. Khulbe, J.) 20.07.2021 BS