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SPLA/62/2021
2021 Latest Caselaw 2508 UK

Citation : 2021 Latest Caselaw 2508 UK
Judgement Date : 20 July, 2021

Uttarakhand High Court
SPLA/62/2021 on 20 July, 2021
                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                    COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      20.07.2021                     SPLA No. 62 of 2021
                                     With
                                     GA No. 28 of 2021
                                     Hon'ble Raghvendra Singh Chauhan, C.J.
                                     Hon'ble Alok Kumar Verma, J.

Mr. J.S. Virk, learned Deputy Advocate General for the State/appellant.

For the reasons stated, this Court does not find

any merit in this appeal. It is, hereby, dismissed.

Detailed judgment to follow.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 20.07.2021 20.07.2021

NISHANT

 
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