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BA1/2206/2020
2021 Latest Caselaw 2444 UK

Citation : 2021 Latest Caselaw 2444 UK
Judgement Date : 15 July, 2021

Uttarakhand High Court
BA1/2206/2020 on 15 July, 2021
                     Office Notes, reports,
SL.                 orders or proceedings or
          Date                                                 COURT'S OR JUDGES'S ORDERS
No                 directions and Registrar's
                     order with Signatures


      15.07.2021
                                                BA1 No. 2206 of 2020
                                                With
                                                BA1 No. 636 of 2020
                                                BA1 No. 1516 of 2020
                                                Hon'ble Sharad Kumar Sharma, J.

(Via Video Conferencing) Mr. Rajendra Singh Azad, Advocate, for the applicant.

Mr. Karan Anand, Advocate, for the connected bail applications.

Mrs. Meena Bisht, Brief Holder, for the State.

As prayed for by Mr. Karan Anand, the learned counsel for the applicant, since he has not been able to supply the points, on which he wants to press his bail applications, these bail applications are directed to be listed on 19.07.2021, for dictation of judgment.

(Sharad Kumar Sharma, J.) 15.07.2021 Mahinder/

 
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