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WPSB/234/2020
2021 Latest Caselaw 2428 UK

Citation : 2021 Latest Caselaw 2428 UK
Judgement Date : 14 July, 2021

Uttarakhand High Court
WPSB/234/2020 on 14 July, 2021
       IN THE HIGH COURT OF UTTARAKHAND
                    AT NAINITAL

  THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                                  AND
              THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA


                WRIT PETITION NO. 234 (S/B) of 2020

                               14th July, 2021

Between:

Aprna Jindal                                         ...... petitioner

and

State of Uttarakhand & others                        ...... Respondents



Counsel for the petitioner       : Mr. Anil Anthwal, learned counsel

Counsel for the respondents      : Mr. J.P. Joshi, learned Additional
                                   Advocate General for the State.



The Court made the following:

JUDGMENT:      (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)



            The learned counsel for the petitioner informs this

Court that the petitioner would like to withdraw the writ

petition.

            Therefore, the writ petition is, hereby, dismissed

as withdrawn.

            The Registry is directed to detach the file from the

file of WPSB no. 241 of 2020 and WPSB No. 380 of 2020.


                         _______________________________
                              RAGHVENDRA SINGH CHAUHAN, C.J.


                                           _________________
                                                ALOK KUMAR VERMA, J.

Dt: 14th July, 2021 Negi

 
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