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BA1/2206/2020
2021 Latest Caselaw 2414 UK

Citation : 2021 Latest Caselaw 2414 UK
Judgement Date : 14 July, 2021

Uttarakhand High Court
BA1/2206/2020 on 14 July, 2021
              Office Notes, reports,
              orders or proceedings
2SL.
       Date     or directions and                   COURT'S OR JUDGES'S ORDERS
 No
              Registrar's order with
                    Signatures

                                       BA1 No.2206 of 2020
                                       With
                                       BAI No.636 of 2020
                                       BAI No.1516 of 2020

                                       Hon'ble Sharad Kumar Sharma, J.

(Via Video Conferencing)

Mr. Rajendra Singh Azad and Mr. Abhishek Verma, Advocates for the applicants.

Mrs. Meena Bisht, Brief Holder for the State of Uttarakhand.

Arguments heard.

The counsel for the applicant is requested to chalk out the points on which he has addressed the Court and on which the findings are to be recorded.

Put up these bail applications tomorrow for dictation of judgment.

(Sharad Kumar Sharma, J.) 14.07.2021 Arti

 
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