CRLR/163/2021
2021 Latest Caselaw 2370 UK

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                                  CRLR No.163 of 2021
                                  Hon'ble R.C. Khulbe, J.

Ms. Krishi Khukla Bhandari, learned counsel for the revisionist.

Mr. Kuldeep Rawal, learned A.G.A. along with Ms. Sonika Khulbe, learned B.H. for the State.

This criminal revision is directed against the judgment and order dated 24.05.2021 passed by the Juvenile Justice Board, Dehradun in Bail Application No.77/2021, as well as the order dated 11.06.2021 passed by the Special Judge (POCSO), Dehradun in Criminal Appeal No.46/2021, State Vs. Deepak Gupta.

Admit.

List on 05.08.2021. Meanwhile, State will seek instruction.

(R.C. Khulbe, J.) 12.07.2021 BS