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WPMS/1295/2021
2021 Latest Caselaw 2317 UK

Citation : 2021 Latest Caselaw 2317 UK
Judgement Date : 8 July, 2021

Uttarakhand High Court
WPMS/1295/2021 on 8 July, 2021
 IN THE HIGH COURT OF UTTARAKHAND
            AT NAINITAL
            ON THE 8TH DAY OF JULY, 2021
                      BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI
         Writ Petition (M/S) No. 1295 of 2021
BETWEEN:
United Spirits Limited                     ...Petitioner
        (By Mr. Sandeep Chilana, Advocate)

AND:
The Secretary Excise Section New Building
Uttaranchal Secretariat           ... Respondent

        (By Mr. T.S. Phartiyal, learned Additional C.S.C. for the
        State of Uttarakhand)

                         JUDGMENT

1. Mr. Sandeep Chilana, learned counsel appearing for the petitioner seeks permission to withdraw the present writ petition with liberty to file fresh.

2. In the interest of justice, permission granted.

3. Accordingly, writ petition is dismissed as withdrawn with the aforesaid liberty.

(MANOJ KUMAR TIWARI, J.) Aswal

 
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