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WPSB/202/2021
2021 Latest Caselaw 2306 UK

Citation : 2021 Latest Caselaw 2306 UK
Judgement Date : 8 July, 2021

Uttarakhand High Court
WPSB/202/2021 on 8 July, 2021
                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                   COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      08.07.2021                     WPSB No. 195 of 2021
                                     WPSB No. 196 of 2021
                                     WPSB No. 197 of 2021
                                     WPSB No. 202 of 2021
                                     Hon'ble Raghvendra Singh Chauhan, C.J.
                                     Hon'ble Alok Kumar Verma, J.

Mr. Pankaj Miglani and Mr. Vinay Kumar, learned counsel for the petitioners.

Mr. Vikas Pande, learned counsel for the UGC.

Mr. Ajay Veer Pundir, learned counsel for respondent no.2.

Mr. Pankaj Miglani, the learned counsel for the

petitioner informs this Court that despite the judgment

of the Hon'ble Supreme Court in "State of Punjab &

others vs. Jagjit Singh & others, [(2017) 1 SCC

148]", clearly opining that a person who is appointed

on ad hoc/temporary basis is entitled to receive the

minimum of the pay-scale of the regular employee, the

petitioners, who are contractual employees are not

being paid the minimum of the pay-scale of the

regular employee.

Mr. Ajay Veer Pundir, the learned counsel for

respondent No.2 informs this Court that, respondent

No.2, the University, is yet to send the proposal to the

UGC for disbursing sufficient amount so that the

minimum of the pay-scale of the regular employee can

be paid to the petitioners. He seeks one week's time to send the said proposal to the UGC.

Respondent No.1, the UGC, is directed to decide

the said proposal within a period of one month from

the date of receipt of the proposal.

The learned counsel for the UGC is directed to

inform this Court about the decision taken by the UGC

upon the said proposal.

List these cases on 23.08.2021.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 08.07.2021 08.07.2021

NISHANT

 
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