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WPMS/2604/2019
2021 Latest Caselaw 118 UK

Citation : 2021 Latest Caselaw 118 UK
Judgement Date : 11 January, 2021

Uttarakhand High Court
WPMS/2604/2019 on 11 January, 2021
WPMS No. 2604 of 2019
Hon'ble Sharad Kumar Sharma, J.

Mr. Pradeep Hairiya, Advocate for the petitioner.

Mr. Neeraj Garg, Advocate for the respondent.

Arguments heard.

Judgment reserved. Interim order to

continue.

(Sharad Kumar Sharma, J.) Dated 11.01.2021

Shiv

 
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