WPMS/361/2020
2021 Latest Caselaw 5057 UK

Citation : 2021 Latest Caselaw 5057 UK
Judgement Date : 10 December, 2021

Uttarakhand High Court

WPMS/361/2020 on 10 December, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
        ON THE 10TH DAY OF DECEMBER, 2021
                            BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        WRIT PETITION (M/S) No. 361 of 2020

BETWEEN:

M/s Nephocare Health
Services Private Ltd.                                ....Petitioner
        (There is no representation for the petitioner)

AND:
Administrative Officer All India
Institute of Medical Science Rishikesh,
Uttarakhand and others.                 ....Respondents
        (By Mohd. Aazmeen, Standing Counsel for Union of India
        and Mr. Yogesh Upadhyaya, Advocate, holding brief of
        Mr. Praveen Kumar Jain, Advocate for respondent no. 2)


                          JUDGMENT

There is no representation for the petitioner.

2. The writ petition is dismissed for non- prosecution.

(MANOJ KUMAR TIWARI, J.) Arpan

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