Khurshedur Rahaman vs Tania Aktar & Anr
2026 Latest Caselaw 2109 Tri

Citation : 2026 Latest Caselaw 2109 Tri
Judgement Date : 31 March, 2026

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Tripura High Court

Khurshedur Rahaman vs Tania Aktar & Anr on 31 March, 2026

                     HIGH COURT OF TRIPURA
                           AGARTALA
                       Crl.Rev.P.No.66 of 2025
Khurshedur Rahaman

                                                        ---- Petitioner(s)

                                      Versus


Tania Aktar & Anr.
                                                      ----Respondent(s)

For Petitioner(s) : Mr. Samarjit Bhattacharjee, Adv. For Respondent(s) : Ms. Sutapa Deb Barman, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

31.03.2026

Heard both the sides.

Judgment is reserved.

JUDGE

PURNITA Digitally signed by PURNITA DEB

DEB Date: 2026.04.01 15:22:37 +05'30' Purnita

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