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No. 08121114 Rfn (Gd) vs The State Of Tripura & 4 Ors
2026 Latest Caselaw 2102 Tri

Citation : 2026 Latest Caselaw 2102 Tri
Judgement Date : 31 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

No. 08121114 Rfn (Gd) vs The State Of Tripura & 4 Ors on 31 March, 2026

                         HIGH COURT OF TRIPURA
                               AGARTALA
                           W.P.(C) No.203 of 2025
No. 08121114 RFN (GD)
Sonvir Singh

                                                                   ---- Petitioner(s)

                                              Versus


The State of Tripura & 4 Ors.
                                                                 ----Respondent(s)

For Petitioner(s) : Mr. Arjun Acharjee, Adv, Ms. Moon Basu, Adv. For Respondent(s) : Mr. Karnajit De, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

31.03.2026

Heard both the sides.

Judgment is reserved.

JUDGE

PURNITA DEB DEB Date: 2026.04.01 15:24:11 +05'30'

Purnita

 
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