The State Of Tripura & Others vs Sri Asis Debnath
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Tripura High Court

The State Of Tripura & Others vs Sri Asis Debnath on 31 March, 2026

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                         HIGH COURT OF TRIPURA
                               AGARTALA
                     I.A. No.01/2026 in W.A. No.28/2026
The State of Tripura & others
                                             ......... Appellant/Applicant(s).
                                 VERSUS
Sri Asis Debnath
                                                      .........Respondent(s).

For Appellant/Applicant(s) : Mr. Dipankar Sarma, Addl. G.A. For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 31/03/2026

Notice to the sole respondent.

List the matter on 19.05.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pulak

PULAK BANIK Digitally signed by PULAK BANIK Date: 2026.03.31 14:47:33 +05'30'