Hedayat Ulla vs The State Of Tripura
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Tripura High Court

Hedayat Ulla vs The State Of Tripura on 31 March, 2026

                                                           HIGH COURT OF TRIPURA
                                                                 AGARTALA

                                                                AB No.22 of 2026


                                       Hedayat Ulla
                                                                                                ....Petitioner(s)
                                                                      Versus

                                       The State of Tripura.
                                                                                              ....Respondent(s)

For Petitioner(s) : Mr. Victor Ghosh, Advocate.

For Respondent(s) : Mr. Raju Datta, PP.

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HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

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31.03.2026

Ld. PP Mr. Raju Datta represents the State.

He will produce the CD on the next date.

List the matter on 08.4.2026

JUDGE

Saikat Sarma RUDRADEEP Digitally signed by RUDRADEEP BANERJEE BANERJEE Date: 2026.03.31 17:02:44 +05'30'