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Smt. Tuhina Majumder (Debbarma) vs Sri Amit Debbarma
2026 Latest Caselaw 2055 Tri

Citation : 2026 Latest Caselaw 2055 Tri
Judgement Date : 30 March, 2026

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Tripura High Court

Smt. Tuhina Majumder (Debbarma) vs Sri Amit Debbarma on 30 March, 2026

        2


                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                        Crl. Rev. P. No.23 of 2025

        Smt. Tuhina Majumder (Debbarma)
                                                                         ---- Petitioner(s)
                                                   Versus
        Sri Amit Debbarma
                                                                      ----Respondent(s)

For Petitioner(s) : Mr. Saugat Datta, Adv. For Respondent(s) : None.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

30/03/2026

Heard Learned Counsel for the petitioner.

Judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.03.31 00:25:55 -07'00' Deepshikha

 
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