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Sri Nikhil Debnath vs Union Of India And Ors
2026 Latest Caselaw 2048 Tri

Citation : 2026 Latest Caselaw 2048 Tri
Judgement Date : 30 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Nikhil Debnath vs Union Of India And Ors on 30 March, 2026

                                   HIGH COURT OF TRIPURA
                                         AGARTALA
                                      WP(C)No.708 of 2025
             Sri Nikhil Debnath
                                                                        ...... Petitioner(s)
                                          VERSUS
             Union of India and Ors.
                                                                    ...... Respondent(s)

For Petitioner(s) : Mr. Kausik Paul, Adv. For Respondent(s) : Mr. Bidyut Majumder, D.S.G.I. Mr. Pradyumna Gautam, Sr. G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT Order

30/03/2026

List on 04.05.2026.

Rejoinder be filed by the said date.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.03.31 17:10:21 +05'30' Moumita/Snigdha

 
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