Sri Sunanda Kumar Gangapadhyay And Ors vs The State Of Tripura And Ors
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Tripura High Court

Sri Sunanda Kumar Gangapadhyay And Ors vs The State Of Tripura And Ors on 30 March, 2026

                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                        WP(C)No.703 of 2025
             Sri Sunanda Kumar Gangapadhyay and Ors.
                                                                      ...... Petitioner(s)
                                         VERSUS
             The State of Tripura and Ors.
                                                                     ...... Respondent(s)

For Petitioner(s) : Mr. Somik Deb, Sr. Adv.

Ms. Adwitiya Chakrabarti, Adv. For Respondent(s) : Mr. Saktimoy Chakraborty, Adv. General Mr. Dipankar Sarma, Addl. G.A. Mr. Sankar Lodh, Adv.

Ms. Pinki Chakraborty, Adv.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

30/03/2026

Heard both the sides.

Judgment/Order is reserved.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.03.31 17:08:42 +05'30' Moumita/Snigdha