Kaushik Debnath vs Tripura Gramin Bank And Others
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Tripura High Court

Kaushik Debnath vs Tripura Gramin Bank And Others on 30 March, 2026

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                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                                             WP(C) No.35 of 2025

      Kaushik Debnath
                                                                           ---- Petitioner(s)
                                                     Versus
      Tripura Gramin Bank and others
                                                                          ----Respondent(s)

For Petitioner(s) : Ms. Aradhita Debbarma, Adv. For Respondent(s) : Mr. Prabir Saha, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

30/03/2026

At the request of Learned Counsel, Ms. Aradhita

Debbarma appearing on behalf of the petitioner, list the matter on

17.06.2026.

Learned Counsel, Mr. Prabir Saha is present on behalf

of the respondents-Tripura Gramin Bank.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.03.31 00:26:35 -07'00'

Deepshikha