The Divisional Manager vs Smt. Anima Pantanti And Others
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Tripura High Court

The Divisional Manager vs Smt. Anima Pantanti And Others on 30 March, 2026

                                                HIGH COURT OF TRIPURA
                                                      AGARTALA


                                                   MAC App. No.121 of 2025

The Divisional Manager, National Insurance Co. Ltd.
                                                                               ......Appellant(s);
                                                          VERSUS

Smt. Anima Pantanti and others
                                                                             ......Respondent(s);

For Appellant(s) : Mr. K. De, Advocate. For Respondent(s) : None.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_

30/03/2026

Learned counsel, Mr. K. De, submits that the conducting

counsel, Mr. D. Sarma, is on legging another Court.

None is present for the respondents.

Accordingly, the matter is adjourned.

List the matter on 30.04.2026.

JUDGE

Munna MUNNA SAHA

Date: 2026.03.30 15:09:59 +05'30'