Sri Sudip Kumar Roy vs The State Of Tripura & Another
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Tripura High Court

Sri Sudip Kumar Roy vs The State Of Tripura & Another on 30 March, 2026

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                                                         HIGH COURT OF TRIPURA
                                                           _A_G_A_R_T_A_L_A_
                                                            WP(C) No. 193 of 2026

                          Sri Sudip Kumar Roy
                                                                                          ........Petitioner(s)
                                                      VERSUS
                          The State of Tripura & another
                                                                                         .......Respondent(s)

For Petitioner(s) : Mr. Gautam Kumar Nama, Advocate. For Respondent(s) : Mr. Kohinoor N Bhattacharyya, G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

30.03.2026

At the request of the counsel for the petitioner, list on

07.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.03.30 14:02:37 +05'30'