Citation : 2026 Latest Caselaw 1930 Tri
Judgement Date : 26 March, 2026
HIGH COURT OF TRIPURA
AGARTALA
Crl. A. No. 18 of 2024
Sri Swapan Deb Roy
......... Appellant(s)
-Versus-
The State of Tripura and another
........Respondent(s)
For the Appellant(s) : Mr. D. Bhattacharya, Senior Advocate.
For the Respondent(s) : Mr. Raju Datta, P.P.
HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
ORDER
26/03/2026
Mr. D. Bhattacharya, learned senior counsel for the appellant has sought for time.
Let the matter be listed on 08.05.2026.
JUDGE
Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.03.26 16:37:48 +05'30'
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