National Insurance Company Ltd vs Smt. Ratna Debnath And Others
2026 Latest Caselaw 1929 Tri

Tripura High Court

National Insurance Company Ltd vs Smt. Ratna Debnath And Others on 26 March, 2026

                                                                          HIGH COURT OF TRIPURA
                                                                              AGARTALA
                                                                              MAC App. No. 07 of 2026

National Insurance Company Ltd.
                                                                                                         ......... Appellant(s)
                                                                               -Versus-
Smt. Ratna Debnath and others
                                                                                                         ........Respondent(s)

For the Appellant(s)                                                      :    Mr. D. Sarma, Advocate.
For the Respondent(s)                                                     :    Mr. D.K. Daschowdhury, Advocate.
                                                                               Mr. Bibek Banerjee, Advocate.
                                                                               Ms. R. Majumder, Advocate.


                                 HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                                  ORDER

26/03/2026

Heard learned counsel of both sides.

The appellant side will furnish copy of Memo of Appeal to the other side.

Registry will prepare the paper book and list the matter in usual course.

JUDGE

Rudradeep RUDRADEEP BANERJEE Date: 2026.03.26 16:38:44 +05'30'