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Sri Ranjit Kumar Sahni On Behalf Of Smt. ... vs The State Of Tripura
2026 Latest Caselaw 1920 Tri

Citation : 2026 Latest Caselaw 1920 Tri
Judgement Date : 26 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Ranjit Kumar Sahni On Behalf Of Smt. ... vs The State Of Tripura on 26 March, 2026

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                               HIGH COURT OF TRIPURA
                                     AGARTALA

                                     B.A. No.65 of 2026

Sri Ranjit Kumar Sahni on behalf of Smt. Rina Devi and others
                                                           ......Applicant(s)
                              Versus
The State of Tripura
                                                               ......Respondent(s)

For Applicant(s) : Mr. Debalay Bhattacharya, Senior Advocate.

Mr. Agniva Chakrabarti, Advocate.

For Respondent(s) : Mr. Raju Datta, PP.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

26/03/2026

Call for the LC record.

Learned PP will produce the CD on the next date.

List this matter on 07.04.2026.

JUDGE

SUJAY Digitally signed by SUJAY GHOSH

GHOSH 15:29:40 +05'30' Date: 2026.03.26

Dinashree

 
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