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Unknown vs For
2026 Latest Caselaw 1906 Tri

Citation : 2026 Latest Caselaw 1906 Tri
Judgement Date : 25 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For on 25 March, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                              Page 1 of 1




                                                     HIGH COURT OF TRIPURA
                                                       _A_G_A_R_T_A_L_A_
                                                        Crl. A(J) No.54 of 2024.
For Appellant(s)                                 :    Mr. Ratan Datta, Advocate.
                                                      Mr. S. Debnath, Advocate.
For Respondent(s)                                :    Mr. R. Datta, P.P.

HON'BLE JUSTICE DR. T. AMARNATH GOUD HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_ R_ D_ E_ R_ 25.03.2026

Let the matter be listed on 31.03.2026 for hearing, as prayed for by the learned counsel appearing for the appellant.

S. DATTA PURKAYASTHA, J DR.T. AMARNATH GOUD, J

A. Ghosh ANJAN GHOSH Digitally signed by ANJAN GHOSH Date: 2026.03.30 10:26:02 +05'30'

 
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