Sri Somen Debnath vs The State Of Tripura & 3 Others
2026 Latest Caselaw 1884 Tri

Citation : 2026 Latest Caselaw 1884 Tri
Judgement Date : 25 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Somen Debnath vs The State Of Tripura & 3 Others on 25 March, 2026

                                                                   Page 1 of 1




                                                         HIGH COURT OF TRIPURA
                                                           _A_G_A_R_T_A_L_A_
                                                            WP(C) No. 569 of 2025

                            Sri Somen Debnath
                                                                                             .......Petitioner(s)
                                                                  - VERSUS -
                            The State of Tripura & 3 others
                                                                                     ..........Respondent(s)

For Petitioner(s) : Ms. Sutapa Debbarma, Advocate.

For Respondent(s) : Mr. Dipankar Sharma, Addl. G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R=

25/03/2026 At the request of the counsel for the petitioner, list on

23.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.03.25 10:23:11 +02'00'

Download the LatestLaws.com Mobile App