Dr. Mahesh Kumar Singh vs Tripura University And Others
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Tripura High Court

Dr. Mahesh Kumar Singh vs Tripura University And Others on 24 March, 2026

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                                      HIGH COURT OF TRIPURA
                                            AGARTALA

                                             WP(C) No.182 of 2026

 Dr. Mahesh Kumar Singh
                                                                          ......Petitioner(s).
                                                Versus
 Tripura University and others
                                                                       ......Respondent(s).

For Petitioner (s) : Mr. Purusuttam Roy Barman, Sr. Advocate.

Mr. Koomar Chakraborty, Advocate.

For Respondent(s) : Mr. Kaushik Paul, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

24/03/2026

Heard Mr. Koomar Chakraborty, learned counsel led by Mr. Purusuttam Roy Barman, learned senior counsel appearing for the petitioner.

Mr. Kaushik Paul, learned counsel appears and accepts notice for all the respondents and has sought for time to submit counter-affidavit.

Considered.

List this matter on 29.04.2026.

JUDGE

MUNN bySAHA MUNNA

A SAHA 14:42:482026.03.25 Date:

+05'30'

Dinashree