Sri Rajesh Das vs The Society For Tripura Medical College ...
2026 Latest Caselaw 1841 Tri

Tripura High Court

Sri Rajesh Das vs The Society For Tripura Medical College ... on 23 March, 2026

                                                       HIGH COURT OF TRIPURA
                                                             AGARTALA


                                                         WP(C) No.41 of 2025

Sri Rajesh Das
                                                                                         ......Petitioner(s);
                                                              VERSUS

The Society for Tripura Medical College & Dr. B.R. Ambedkar Memorial
Teaching Hospital and others
                                                    ......Respondent(s);

For Petitioner(s) : Mr. D.C. Saha, Advocate. For Respondent(s) : Mr. D. Bhattacharya, Sr. Advocte, Mr. Agniva Chakrabarti, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_

23/03/2026

Heard learned counsel of both sides.

During hearing, Mr. D.C. Saha, learned counsel for the

petitioner, has sought for an adjournment for more preparation on the

relevant issues involved in the writ petition.

Considered.

List the matter after three weeks as part-heard.

JUDGE

Munna MUNNA SAHA

Date: 2026.03.23 17:33:46 +05'30'