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Mr. S. Lodh vs Mr. P. Gautam
2026 Latest Caselaw 1838 Tri

Citation : 2026 Latest Caselaw 1838 Tri
Judgement Date : 23 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Mr. S. Lodh vs Mr. P. Gautam on 23 March, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                    LA.App. No. 54 of 2025.

             For Petitioner (s)     :   Mr. S. Lodh, Advocate.
                                        Mr. U K Majumder, Advocate.
             For Respondent(s)      :   Mr. P. Gautam, Sr.G.A.
                                        Mr.B N Majumder, Sr. Advocate.

                  HON'BLE MR. JUSTICE DR. T. AMARNATH GOUD

                                           ORDER

23.03.2026

When the case is called, Mr. S. Lodh, learned counsel is present for the appellant. On the other hand, there is no representation for the respondents.

List this matter on 26.03.2026.

DR. T. AMARNATH GOUD,J

Paritosh

SABYA Digitally signed by SABYASACHI SACHI GHOSH Date: 2026.03.24 GHOSH 16:45:07 +05'30'

 
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