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Priya Datta And Others vs The State Of Tripura And Others
2026 Latest Caselaw 1779 Tri

Citation : 2026 Latest Caselaw 1779 Tri
Judgement Date : 20 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Priya Datta And Others vs The State Of Tripura And Others on 20 March, 2026

      2


                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                                            WP(C) No.629 of 2025

      Priya Datta and others
                                                                            ---- Petitioner(s)
                                                     Versus
      The State of Tripura and others
                                                                           ----Respondent(s)

For Petitioner(s) : Mr. Kawsik Nath, Adv. For Respondent(s) : None.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

20/03/2026

Learned Counsel, Mr. Kawsik Nath appears on behalf of

the petitioners and seeks for an adjournment submitting that

Learned Addl. G.A., Mr. Dipankar Sarma is out station.

Request is considered.

List the matter on 19.06.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.03.20 05:43:51 -07'00'

Deepshikha

 
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