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No.08121114 Rfn (Gd) Sonvir Singh vs The State Of Tripura And 4 Others
2026 Latest Caselaw 1771 Tri

Citation : 2026 Latest Caselaw 1771 Tri
Judgement Date : 20 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

No.08121114 Rfn (Gd) Sonvir Singh vs The State Of Tripura And 4 Others on 20 March, 2026

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                                      HIGH COURT OF TRIPURA
                                             AGARTALA
                                         WP(C) No.203 of 2025
         NO.08121114 RFN (GD) Sonvir Singh
                                                                        ---Petitioner(s)
                                                    Versus

         The State of Tripura and 4 Others
                                                                      ----Respondent(s)

For Petitioner(s) : Mr. Arjun Acharjee, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 20/03/2026

Learned Counsel, Mr. A. Acharjee is present for the

petitioner.

As Learned Addl. G.A., Mr. Karnajit De is absent today, so

list this matter on 31.03.2026.

JUDGE

Amrita

AMRITA Digitally signed by AMRITA DEB

DEB Date: 2026.03.20 17:40:01 +05'30'

 
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