Smt. Pampa Das And Others vs The State Of Tripura And Others
2026 Latest Caselaw 1757 Tri

Tripura High Court

Smt. Pampa Das And Others vs The State Of Tripura And Others on 20 March, 2026

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                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                                            WP(C) No.207 of 2025

     Smt. Pampa Das and others
                                                                                  ---- Petitioner(s)
                                                         Versus
     The State of Tripura and others
                                                                                 ----Respondent(s)

For Petitioner(s) : Mr. Kawsik Nath, Adv. For Respondent(s) : None.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

20/03/2026

At the request of Learned Counsel appearing on behalf

of the petitioners, Mr. Kawsik Nath, list the matter on

19.06.2026.

It is also submitted that he has duly informed the other

side.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.03.20 05:42:45 -07'00' Deepshikha