Dr. Biplab De vs The Tripura University And 4 Others
2026 Latest Caselaw 1703 Tri

Citation : 2026 Latest Caselaw 1703 Tri
Judgement Date : 18 March, 2026

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Tripura High Court

Dr. Biplab De vs The Tripura University And 4 Others on 18 March, 2026

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                                HIGH COURT OF TRIPURA
                                      AGARTALA
                                   WP(C)No.146 of 2025
          Dr. Biplab De
                                                               ---Petitioner(s)
                                           Versus
          The Tripura University and 4 Others
                                                             ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Samarjit Bhattacharjee, Adv. For Respondent(s) : Mr. Pradyot Kr. Dhar, Sr. Adv.

Mr. Koushik Paul, Adv. Mr. Suman Bhattacharjee, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

18/03/2026

Heard in part.

List this matter on 06.04.2026 for continuation of hearing as

part-heard.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.03.19 11:16:20 +05'30' Moumita