Prof. Arunoday Saha vs Tripura University (Central ...
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Tripura High Court

Prof. Arunoday Saha vs Tripura University (Central ... on 17 March, 2026

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                           HIGH COURT OF TRIPURA
                                 AGARTALA
                                WP(C) No.512 of 2025

Prof. Arunoday Saha
                                                               ...... Petitioner (s);
                                     VERSUS

Tripura University (Central University) and others
                                                             ...... Respondent(s);

For Petitioner (s) : Mr. T.D. Majumder, Sr. Advocate. For Respondent(s) : Mr. B. Majumder, Deputy S.G.I., Mr. Pradyot Kr. Dhar, Sr. Advocate, Dr. Mihirlal Roy, Advocate, Mr. K. Pal, Advocate, Mr. P. Shil, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_

17/03/2026

Learned senior counsel, Mr. T. D. Majumder, has sought

permission to incorporate two documents in record which are already filed

against pagination nos. 15 and 16 in incomplete form. Learned senior counsel

submits that a part of these said documents were not photocopied and

therefore, entire documents are required to be incorporated in the record

against pagination nos. 15A and 16A.

Considered the submission.

Permission, as sought for, is granted.

Registry will incorporate such documents with such pagination, if

the same is so filed.

Learned counsel for respondent no.4 has sought for time to file

counter-affidavit stating that it has already been forwarded to him by the UGC

after proper signing but it is in transit.

Considered.

Prayer is allowed.

List the matter on 01.04.2026.

JUDGE

Munna MUNNA SAHA Date: 2026.03.18 17:43:17 +05'30'