Unknown vs For Appellant(S) : Mr. J. Majumder
2026 Latest Caselaw 1643 Tri

Tripura High Court

Unknown vs For Appellant(S) : Mr. J. Majumder on 16 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                             HIGH COURT OF TRIPURA
                                    AGARTALA
                               Crl.A (J) No. 08 of 2026.

              For Appellant(s)     :   Mr. J. Majumder, Advocate
              For Respondent(s)    :   Mr. Raju Datta, P.P.

               HON'BLE MR. JUSTICE DR. T. AMARNATH GOUD

                                        ORDER

16.03.2026 When the case is called, Mr. J. Majumder, learned counsel is

present on behalf of the appellants. Mr. Raju Datta, learned P.P is called

absent.

Accordingly, at the request of learned counsel for the

appellants, list this matter on 23.03.2026.

.

DR. T. AMARNATH GOUD,J

Paritosh

SABYA Digitally signed by SABYASACHI

SACHI GHOSH Date:

2026.03.20 GHOSH 10:45:21 +05'30'