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Unknown vs For Appellant(S) : Mr. D. Sarma
2026 Latest Caselaw 1642 Tri

Citation : 2026 Latest Caselaw 1642 Tri
Judgement Date : 16 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For Appellant(S) : Mr. D. Sarma on 16 March, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                 Mac. App No.07/2026

   For Appellant(s)              :        Mr. D. Sarma, Advocate.
   For Respondent(s)             :        Mr. D K Daschowdhury, Advocate
                                          Ms. R. Majumder, Advocate.
                                          Mr. B. Banerjee, Advocate.


                 HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                           ORDER

16.03.2026 Heard.

Admit.

Call for the LCRs. List this matter along with LCRs for final hearing in its usual course.

DR. T. AMARNATH GOUD, J

Paritosh

SABYA Digitally signed by SABYASACHI

SACHI GHOSH Date:

2026.03.20 GHOSH 10:37:50 +05'30'

 
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