Unknown vs For Applicant(S) : Mr. B. Majumder
2026 Latest Caselaw 1630 Tri

Tripura High Court

Unknown vs For Applicant(S) : Mr. B. Majumder on 16 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                           HIGH COURT OF TRIPURA
                                                  AGARTALA
                                             LA. App. No. 08 of 2026.

                  For Applicant(s)            :   Mr. B. Majumder, Dy.S.G.I.
                  For Respondent(s)           :   Mr. Kohinoor N. Bhattacharrya, G.A.

                             HON'BLE MR. JUSTICE DR. T. AMARNATH GOUD

                                                      ORDER

16.03.2026

It is seen from the order dated 09.02.2026 of this Court that the matter is already admitted. It is also seen from the office note of the Registry dated 13.03.2026 that notices issued upon private respondents have been duly served. Despite that, there is no representation from the respondents.

However, to give one more opportunity, list this matter on 23.03.2026.

.

DR. T. AMARNATH GOUD,J

Paritosh

SABYASACH Digitally signed by SABYASACHI GHOSH

I GHOSH Date: 2026.03.19 10:56:37 +05'30'